Section 24(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(2)Without prejudice to the generality of the foregoing power, the Academic Council shall have the power -(a)to advise the Vice-Chancellor on all academic matters, including the control and management of the library;(b)to co-opt at its meetings such Heads of the Departments, as it may consider necessary;(c)to make recommendations to the Vice-Chancellor for the institution of the Professorships, Associate Professorships, Assistant Professorships and Teacherships and other teaching posts and with regard to the duties and emoluments thereof;(d)to formulate, modify or revise schemes for the constitution or reconstitution of departments of teaching, research and extension;(e)to make regulations regarding the admission of students to the University;(f)to make regularisations regarding examinations to be conducted by the University and the conditions on which students shall be admitted to such examinations;(g)to make regularisations relating to the courses of study leading to degree, diplomas and certificates;(h)to make recommendations regarding post-graduate teaching, research and extension;(i)to make recommendations regarding the qualifications, to be prescribed for teachers in the University;(j)to exercise such other powers and perform such other duties, as may be conferred or imposed on it by or under the provisions of this Act.
