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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2)(f) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(f)to make regularisations regarding examinations to be conducted by the University and the conditions on which students shall be admitted to such examinations;