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Himachal Pradesh High Court

Sonologist Assocation Himachal ... vs . Uoi & Ors. A/W on 2 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sonologist Assocation Himachal Pradesh vs. UoI & Ors. a/w connected matter CWP No. 1654 of 2020 with CWP No. 1668 of 2020 .

02.11.2022 Present: Mr. Diwan Singh Negi, Advocate, vice Ms. Vandana Kuthiala, Advocate, for the petitioner in CWP No. 1654 of 2020.

Mr. Kamlesh Kumari, Advocate vice Mr. Amrinder Singh Rana, Advocate, for the petitioner in CWP No. 1668 of 2020.

Mr. Balram Sharma, DSGI, for respondent-UoI.

r to Mr. Ajay Vaidya, Sr. Addl. A.G., for respondents-State.

CMP No. 13397 of 2022 Mr. Ajay Vaidya, learned Senior Additional Advocate General states that reply is being filed during the course of the day. His statement is taken on record.

List on 16.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 2, 2022 (Sanjeev) ::: Downloaded on - 02/11/2022 20:38:42 :::CIS