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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(3)(c) in The Greater Noida Industrial Development Area Building Regulations, 1992

(c)windows of not less than 0.75 sq. mtr. in area opening directly on to an interior or exterior open space, but not into a ventilating shaft; and