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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in The Andhra Pradesh Fire Service Act, 1999

(j)["National Building Code of India as amended from time to timer"] [Substituted for 'National Building Code of 1997' by Act No. 21 of 2006, w.r.e.f. 1.2.2001.] means the book containing Fire Prevention and Safety measures to be implemented in the buildings, places, premises, workshops, warehouses and industries published by the Indian Standards Institution;