Section 2(1)(b) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

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Union of India - Subsection

Section 2(1)(b) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

(b)[ 'Applicant' means [Substituted vide First Amendment Regulation, 2010 w.e.f. 07.09.2010.]

(i)The following in respect grant of connectivity: