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[Section 24]
[Entire Act]
State of Tamilnadu - Subsection
Section 24(2) in Tamil Nadu Co-operative Societies Rules, 1988
| Prepared by me with reference to the original. | Checked by me with the original and found to becorrect. | Certified that the above is a true copy of entryor entries in the document obtained and kept by .... the society. |
| Signature of the preparing officer | Signature of the Checking officer | Signature of the Certifying Authority |