Section 16 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987
16.
The result of the written examination in a subject for which there is no practical, shall be forwarded by the Examiners to the Registrar on or before the date specified on the marksheet by registered post or personally in sealed cover with their remarks.
