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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(a) in The Rajasthan Homoeopathic Medicine Rules, 1971

(a)Conveyance charges shall be given to the members who are residents of the place of the meeting @ Rs. 7/- per day and the persons who are not resident of the place of meeting shall be given daily allowance of Rs. 20/- per day, in addition to the only 1st Class Railway fare from their place of residence to the place of meeting and back.