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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Mizoram - Subsection

Section 82(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)The other members of the Select Committee shall be named in the motion proposing reference to the Committee and their appointment shall be subject to the vote of the Council.