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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(11)(f) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(f)On expiry of the period of the Medium-term Open Access, the Medium-term consumer shall not be entitled to any overriding preference for renewal of the term.