Section 67 in Jharkhand Building Byelaws 2016

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State of Jharkhand - Section

Section 67 in Jharkhand Building Byelaws 2016

67. Farm House.

- 67.1 For construction of Farm House Building in Agriculture and Forest use Zone

67.2Minimum size of plot- Minimum size of a plot for farmhouse shall not be less than 1.00 hectare.

67.3Maximum coverage and FAR shall be as given in the table-22.Table 22: Maximum coverage and FAR

A	Maximum permissible ground coverage for alltypes of activity	10 %
B	Maximum permissible FAR	0.20
C	Residential accommodation of watch andward/maintenance staff	40 sqm.
D	Maximum height	7m.
E	Setbacks	Front/side abutting road 15.0 m. and all othersides 9.0

67.4Other Provisions: Minimum 65% of the total area of the farmhouse shall be under plantation/cultivation. At least 100 trees per hectare shall be planted out of which at least 50 percent shall be evergreen trees.

67.5Water supply, Sewerage and drainage:

67.5.1In case of a plot for a farmhouse having dwelling units, the owner thereof shall be responsible to make lawful arrangements for potable water.

67.5.2The owner shall be responsible to provide drains in the farm house to be used for rain water and in case of dairy farm open or closed sanitary drains to clean sheds, as may be required by the Authority.

67.5.3The owner shall be responsible to provide septic tank with necessary disposal trenches for disposal of human and animal waste in the farmhouse within his own premises.

67.6Electrification:- The owner of a farmhouse shall obtain electric connection directly from the appropriate authority authorized for distribution on such terms and conditions at his own cost as decided by the appropriate Authority from time to time.Chapter-VIII Development and Sub-Division of Land

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State of Jharkhand - Section

Section 67 in Jharkhand Building Byelaws 2016

67. Farm House.