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Union of India - Section

Section 6 in The Central Government General Pool Residential Accommodation Rules, 2017

6. Classification of accommodation in different cities.

- The classified types of accommodation in different cities are Type I, Type II, Type III, Type IV, Type IV(S), Type V A, Type V B, Type VI A, Type VI B, Type VII, and VIII:Provided that type I to IV accommodation shall be classified as lower type of accommodation and from Type IV (Special) to Type VIII shall be classified as higher type of accommodation.