Section 9(1)(e) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(e) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(e)In case Sweeper-cum-Chowkidar -

(i)by direct recruitment;

(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;