Section 9(1) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991
(1)Recruitment to the service shall be made;Head Office(a)In case of Daftri and Jamadar -(i)by promotion from amongst Peons;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(b)In case of Peon -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(c)In case of Library Attendant -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(d)In case of Chowkidar -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(e)In case Sweeper-cum-Chowkidar -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(f)In case of Sweeper -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(g)In case of Mali-cum-Chowkidar -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;Sub Office(a)In case of Peon -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(b)In case of Chowkidar -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(c)In case of Sweeper-cum-Chowidar -(i)by direct recruitment;(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;
