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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(1)The sharing of ISTS transmission charges between Designated ISTS Customers shall be computed for an Application Period and shall be determined in advance and shall be subject to periodic true-up as specified subsequently in these regulations;