Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)Where radioactive substances have to be used, provision shall be made for safe transport, handling and storage of the substances.
