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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1) in Maharana Partap Horticultural University, Karnal Act, 2015

(1)The Board shall meet at such time and place, as it may deem necessary:Provided that regular meeting of the Board shall be held at least once in every three months.