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[Cites 0, Cited by 0] [Section 339(1)] [Section 339] [Entire Act]

State of Jharkhand - Subsection

Section 339(1)(b) in Jharkhand Municipal Act, 2011

(b)whilst suffering from any contagious, infectious or loathsome disease, bathe in or near any lake, tank reservoir, fountain, cistern, duct, stand-pipe, stream, well or trough, or any part of river within the limits of the municipality or within five kilo meters upstream from the municipal boundary.