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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(4) in West Bengal Electrical Licensing Rules, 2017

(4)The Board may allow a candidate, who was prevented from appearing at the examination to appear at the next examination without further payment. In the event of a candidate not appearing at the next examination the application will lapse and the fees will be forfeited.