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Madhya Pradesh High Court

Saumitra Singh Yadav vs The State Of Madhya Pradesh on 16 June, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 1977 of 2022 (SAUMITRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-06-2022 Parties through their counsel.

At the request of the counsel for the parties, list this case alongwith W.P.No.26365/2021 on 17/06/2022 at the top of the list.

Interim order, if any, passed earlier shall continue till 17/06/2022 only.

(G.S. AHLUWALIA) JUDGE Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.06.16 17:00:23 -07'00'