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[Cites 0, Cited by 0] [Section 151(5)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(5)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)For every four vacancies or part thereof, one more candidate shall be selected and kept in the waiting list which shall be in force for a period of six months from the date of finalisation of selection.