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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

4. The Engineering Common Entrance test (ECET/FDH).

(1)The ECET/FDH shall be conducted by the Convener, appointed by the competent authority and shall be held on such date and at such centres as may be specified by the State Council in consultation with the ECET-FDH Committee.
(2)
(a)Te Convener of ECET-FDH shall give a notification in the widely circulated daily Newspapers as decided by Committee of ECET-FDH calling for the applications in the prescribed form from the candidates satisfying eligibility criteria as laid down in Rule 3. The advertisement, among other things, shall indicate the application fee payable, entrance test fee payable, the last date for submission of the filled in applications and the date of conduct of the entrance test.
(b)The date of the entrance test as notified above shall not be revised with out the prior permission of the Government.
(3)The syllabus for the Entrance test shall be as specified by the Entrance Test Committee from time to time.
(4)The Medium of ECET-FDH shall be English.