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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)Chairman & four members shall constitute the quorum for the meeting of theFaculty Advisory Committee and shall be open to the Chairman of the Faculty AdvisoryCommittee to invite any expert to one or more meetings of the Committee as deemed necessary.