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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

(2)When the collection of materials already done is found incomplete and further materials are required for the road or street or group of streets or wards, such further collection shall be suspended and the material already collected shall be check-measured and ordered to be spread. After the spreading of the materials is complete and check-measured and after the balance of materials at site, if any, is recorded and check- measured further collection of materials shall be proceeded with.