Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

11.

(1)Check-measurement of materials collected on the road side or a street or a group of streets or a ward shall ordinarily be done after the collection on the road or street or group of streets, or ward as the case may be is completed so as to avoid allowing any opportunity to commit fraud.
(2)When the collection of materials already done is found incomplete and further materials are required for the road or street or group of streets or wards, such further collection shall be suspended and the material already collected shall be check-measured and ordered to be spread. After the spreading of the materials is complete and check-measured and after the balance of materials at site, if any, is recorded and check- measured further collection of materials shall be proceeded with.