Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(1) in The Dedicated Freight Corridor Railway General Rules, 2018 (1)Every railway servant, on whom the duty of protecting train lies, shall keep requisite number of portable amber flasher light in his possession.
