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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)The powers and duties of the University Librarian and be officers of the University referred to in clause (vii) of Section 8, shall be such as may be prescribed by the Statues, Ordinance and Regulation.