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[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

Union of India - Subsection

Section 182(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)be not more than 37 years of age on the date of promotion; this age limit may be relaxed by the Chief of the Naval Staff up to a maximum of one year in exceptional cases;