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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(iii)There must be an availability of at least 7500 tonnes of sugarcane in the area of operation of the purchase centre.