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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(3)The Cane Officer shall take in to consideration the following factors in his recommendations -
(i)No purchase centre shall be established within three kilo metres of linear distance from the reserved/ assigned area of a sugar factory.
(ii)The minimum linear distance between two purchase centres shall be at least four kilo metres.
(iii)There must be an availability of at least 7500 tonnes of sugarcane in the area of operation of the purchase centre.
(iv)In free areas these distance restrictions for establishment of purchase centres shall not apply.