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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(d) in Chhattisgarh Food and Nutritional Security Act, 2012

(d)the Collector on being informed in writing of any violation specified in clause (b) or ( c) above shall proceed to inquire in to such matter in a manner as specified under Section 25.