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State of Tamilnadu - Section

Section 2 in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

2. Operation of regulations.

(a)These regulations shall come into force on the date of publication by the Chennai Metropolitan Water Supply and Sewerage Board.
(b)These regulations shall apply to all existing sewer connections as well as new connections.
(c)These regulations shall apply to all connections either for domestic or for non-domestic purposes.