Delhi High Court - Orders
Westend Green Farms Society vs Government Of Delhi Nct & Ors on 4 December, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6978/2017, CM APPL. 28966/2017, CM APPL.
32510/2017, CM APPL. 32512/2017 & CM APPL. 35086/2017
WESTEND GREEN FARMS SOCIETY .....Petitioner
Through: Ms. Tanya Kaushik, Advocates.
versus
GOVERNMENT OF DELHI NCT & ORS. .....Respondent
Through: Ms. Puja S. Kalra, SC for MCD.
Mr. Ankur Kashyap, Mr. Aman
Bajaj & Mr. P.S. Thakur,
Advocates for R-5 to 8.
Ms. Shubhra Parashar, Mr.
Virender Pratap Singh & Mr.
Pushpender Pratap Singh,
Advocates for UOI.
Mr. Kushagra Pandya, Proxy
Counsel for Mr. Gaurav Dua,
Advocate for R-10/DDA.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.12.2024
1. Further to the orders dated 26.07.2023 and 19.10.2023, I am informed that the application for consolidation of this writ petition alongwith W.P.(C) 7081/2017 [Amaltas Avenue Residents Welfare Society vs. Union of India & Ors.] remains pending before the Division Bench. The proceedings are next listed before the Division Bench on 14.01.2024.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/12/2024 at 22:16:55
2. List on 02.05.2025.
PRATEEK JALAN, J DECEMBER 4, 2024/'pv'/AL/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/12/2024 at 22:16:55