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Delhi High Court - Orders

Westend Green Farms Society vs Government Of Delhi Nct & Ors on 4 December, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~12
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 6978/2017, CM APPL. 28966/2017, CM APPL.
                                                      32510/2017, CM APPL. 32512/2017 & CM APPL. 35086/2017

                                                      WESTEND GREEN FARMS SOCIETY              .....Petitioner
                                                                  Through: Ms. Tanya Kaushik, Advocates.

                                                                                         versus

                                                      GOVERNMENT OF DELHI NCT & ORS.           .....Respondent
                                                                  Through: Ms. Puja S. Kalra, SC for MCD.
                                                                           Mr. Ankur Kashyap, Mr. Aman
                                                                           Bajaj & Mr. P.S. Thakur,
                                                                           Advocates for R-5 to 8.
                                                                           Ms. Shubhra Parashar, Mr.
                                                                           Virender Pratap Singh & Mr.
                                                                           Pushpender       Pratap      Singh,
                                                                           Advocates for UOI.
                                                                           Mr. Kushagra Pandya, Proxy
                                                                           Counsel for Mr. Gaurav Dua,
                                                                           Advocate for R-10/DDA.

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                                         ORDER

% 04.12.2024

1. Further to the orders dated 26.07.2023 and 19.10.2023, I am informed that the application for consolidation of this writ petition alongwith W.P.(C) 7081/2017 [Amaltas Avenue Residents Welfare Society vs. Union of India & Ors.] remains pending before the Division Bench. The proceedings are next listed before the Division Bench on 14.01.2024.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/12/2024 at 22:16:55

2. List on 02.05.2025.

PRATEEK JALAN, J DECEMBER 4, 2024/'pv'/AL/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/12/2024 at 22:16:55