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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(ii) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(ii)Register of deposits made by the Secretary to the fund as required under clause (a) of regulation-7 in form N.C.D.S. PFR-28.