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State of Andhra Pradesh - Section

Section 30 in Andhra Pradesh Agricultural University Act, 1963

30. Agriculture and Home Science Extension Service.

(1)The University shall establish in Agricultural and Home Science Extension Service for the purposes of—
(a)undertaking extension programmes on a phased programme covering the entire State of Andhra Pradesh in such manner as may be determined by the Government in consultation with Board.
(b)dissemination of information for solution of problems relating to agriculture and domestic fields.
(c)establishment of youth clubs for developing the interests of young people in agriculture, and
(d)such other purposes as may be prescribed.
(2)The Board shall appoint in the manner prescribed a person who had training in agriculture as Director of Agricultural and Home Science Extension Service. He shall be responsible for dissemination of such information and planning and execution of a programme of extension work based upon the results of research.