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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1) in Andhra Pradesh Agricultural University Act, 1963

(1)The University shall establish in Agricultural and Home Science Extension Service for the purposes of—
(a)undertaking extension programmes on a phased programme covering the entire State of Andhra Pradesh in such manner as may be determined by the Government in consultation with Board.
(b)dissemination of information for solution of problems relating to agriculture and domestic fields.
(c)establishment of youth clubs for developing the interests of young people in agriculture, and
(d)such other purposes as may be prescribed.