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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(3)Technical Standards for Distribution Licensee's system shall be shared by the Distribution Licensee in public domain within one month from the date of official notification of these Regulations.