Madhya Pradesh High Court
R.S.Sehgal vs Jnkvv., Jabalpur on 29 July, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-6289-2001 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6289 of 2001 (R.S.SEHGAL Vs JNKVV., JABALPUR ) Dated : 29-07-2024 None for the petitioner.
None for the petitioner even in the second round. The matter pertains to the year 2001. As a matter of last indulgence, list in the next week. No further adjournment will be granted.
(VISHAL MISHRA) JUDGE ak Signature Not Verified Signed by: ASHISH KOSHTA Signing time: 7/30/2024 4:55:42 PM