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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(7)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)The Registered Quality Auditor on Record (QAR) shall give a certificate of quality control as per proforma given in Form 10 in Annexure - XIV.