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Himachal Pradesh High Court

Sati Chand Chauhan vs . Hem Singh on 4 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sati Chand Chauhan Vs. Hem Singh .

Cr. Revision No. 359 of 2021 4.5.2022 Present: Mr.Subash Chander, Advocate for the petitioner.

Petitioner is present in person.

Mr.Abhimanyu Rathore, Advocate, for the respondent.

r to Petitioner is present in person. He submits that he is not in a position to pay entire amount of compensation in one go and he is ready to make payment of 10,000/- per month for payment of balance amount of 1,26,000/-. Petitioner is permitted to deposit 10,000/- in the Registry of this Court on or before 10th day of every month w.e.f. June, 2022, as he is depositing 10,000/- for this month in the Registry of this court.

List for consideration on 16th June, 2022.

(Vivek Singh Thakur), Judge.

4th May, 2022 (Keshav) ::: Downloaded on - 05/05/2022 20:06:01 :::CIS