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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(b) in The Port Of New Mangalore Rules, 1976

(b)Pitch or dammar shall not be heated on board vessels within the port; but in a boat alongside or astern; nor shall spirits be drawn off on board such vessels by candle or other unprotected artificial lights.