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Union of India - Section

Section 80 in The Port Of New Mangalore Rules, 1976

80. Fires and lights.

(a)No vessel shall be fumigated except at a place appointed by the Deputy Conservator for the purpose.
(b)Pitch or dammar shall not be heated on board vessels within the port; but in a boat alongside or astern; nor shall spirits be drawn off on board such vessels by candle or other unprotected artificial lights.
(c)Vessels, while loading cotton, shall not have any unprotected lights in the hold.
(d)When gun-powder ammunition or other explosives exceeding 45 kgs. (100) lbs) in weight are being shipped on or discharged from, any vessel within the limits of the port, no fires, lights or smoking shall be permitted on board, except as provided in the Explosives Rules, 1940.