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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(18)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)in relation to the generating station the date of commercial operation of the last unit of the generating station;