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[Cites 0, Cited by 0] [Section 53(6)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(6)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The Election Officer shall decide in writing the objection, if any, which may be made in regard to the right of any member to vote at the election after making such summary enquiry as he considers necessary.