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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(3) in Kerala Agricultural University Act, 1971

(3)All colleges, research and experimental stations and other institutions coming under the jurisdiction and authority of the University shall from constituent units of the University under the full management and control of the Officers and Authorities of the University and no college, research or experimental station or other institution shall be recognized as in affiliated unit.