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State of Kerala - Section

Section 4 in Kerala Agricultural University Act, 1971

4. Territorial jurisdiction.

(1)With respect to teaching at the University or college level, and research and extension educational programmes in the field of agriculture, the territorial jurisdiction and responsibility of the University shall extend to the entire State.
(2)The University may assume responsibility for the establishment, development and operation of agricultural polytechnics as may be required in various parts of the State.
(3)All colleges, research and experimental stations and other institutions coming under the jurisdiction and authority of the University shall from constituent units of the University under the full management and control of the Officers and Authorities of the University and no college, research or experimental station or other institution shall be recognized as in affiliated unit.