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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8A(b) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(b)The entire procedure of admission i.e., calling for application, receipt of application, scrutiny of eligibility, issue of Hall tickets, conduct of entrance examination, declaration of results list etc., shall be dealt with by the N.T.R. University of Health Sciences, Vijayawada.