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Union of India - Section

Section 19 in The Indian Postal Service (Group 'A') Rules, 1987

19. Physical test.

(1)No candidate who, after such physical examination as the Government may prescribed, is not found to in good mental or bodily health and free from any mental or physical defect likely to interfere with the discharge of the duties of the service, shall be appointed to the Service.
(2)The fact that a candidate has been physically examined will not mean or imply that he shall be considered for appointment.Part-IV Recruitment by Promotion