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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(7) in Tamil Nadu Co-operative Societies Rules, 1988

(7)The society concerned shall issue the order of appointment to the selected candid ates in the order of the rank assigned to them. A copy of every order of appointment shall be communicated to the Recruitment Bureau concerned.